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[Cites 0, Cited by 2] [Section 29(1)] [Section 29] [Entire Act]

State of Assam - Subsection

Section 29(1)(b) in The Assam Excise Act, 1910

(b)in the event of any breach by the holder thereof or by his servants, or by any one acting on his behalf, with his express or implied permission, of any of the terms or conditions of such licence, permit or pass; or