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[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

State of Rajasthan - Subsection

Section 8(1)(c) in The Rajasthan Sports (Registration, Recognition and Regulation of Associations) Rules, 2004

(c)specific point(s) on which the enquiry is to be made and the period within which the enquiry is to be completed and report is to be submitted to the Registrar;