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[Cites 0, Cited by 0] [Section 79(1)] [Section 79] [Entire Act]

State of Bihar - Subsection

Section 79(1)(c) in Bihar Police Act, 2007

(c)Neglects to fence in or duly protect any well, tank, pond, or other dangerous place or structure in his control or occupation, or causes obstruction in any other manner in public place.