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[Cites 0, Cited by 0] [Section 15(4)] [Section 15] [Entire Act]

State of Haryana - Subsection

Section 15(4)(g) in The Haryana Electricity Reform Act, 1997

(g)undertake such functions and obligations of the Haryana State Electricity Board under the Indian Electricity Act, 1910 and Electricity (Supply) Act, 1948 as the Commission may prescribe;