Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 93] [Entire Act]

State of Odisha - Subsection

Section 93(1) in The Orissa Factories Rules, 1950

(1)As far as circumstances permit, members of the same family, comprising husband, wife and children shall be allowed leave on the same date.