Section 29(2) in Tamil Nadu Dr. M.G.R. Medical University (Chennai) Act, 1987
(2)The Standing Academic Board shall consist of the following ex-officio members, namely: -(a)the Vice-Chancellor;(b)the Director of Medical Education;(c)the Director of Medical Services and Family Welfare;(d)the Director of Public Health and Preventive Medicine;(e)the Director of Indian Medicine and Homeopathy;(f)the Presidents of the Faculties of the University; and(g)the Chairman of the Boards of Studies of the University.
