Madhya Pradesh High Court
Sanket Kumar Patel vs The State Of Madhya Pradesh on 15 October, 2020
Author: Vishal Dhagat
Bench: Vishal Dhagat
1 WP-14725-2020 The High Court Of Madhya Pradesh WP-14725-2020 (SANKET KUMAR PATEL Vs THE STATE OF MADHYA PRADESH AND OTHERS) 1 Jabalpur, Dated : 15-10-2020 Heard through Video Conferencing. Learned counsel for the petitioner is not audible in Video Conferencing.
List the matter in the next week.
(VISHAL DHAGAT) JUDGE DUBEY/-
Signature SAN Not Verified Digitally signed by ARVIND KUMAR DUBEY Date: 2020.10.16 12:48:28 IST