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[Cites 0, Cited by 0] [Section 26(1)] [Section 26] [Entire Act]

State of Madhya Pradesh - Subsection

Section 26(1)(ii) in The M.P. Vishwavidyalaya Adhiniyam, 1973

(ii)to consider matter of general academic interest either on its own initiative or on a reference by a faculty or the Executive Council and to take appropriate action thereon;