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[Cites 0, Cited by 1] [Section 65(2)] [Section 65] [Entire Act]

Union of India - Subsection

Section 65(2)(e) in The Rights of Persons with Disabilities Act, 2016

(e)recommend steps to ensure accessibility, reasonable accommodation, nondiscrimination for persons with disabilities vis-à-vis information, services and the built environment and their participation in social life;