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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Rajasthan - Subsection

Section 4(2) in Rajasthan Government Clinical Establishment (Registration and Regulation) Rules, 2013

(2)The notice and agenda of every meeting of the Authority shall be circulated by the Convener to each member of the Authority ordinarily seven days before the meeting.