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State of West Bengal - Section

Section 73 in The West Bengal Panchayat Elections Act, 2003

73. Counting of votes.

- At every election where a poll is taken, votes shall be counted by or under the supervision and direction of the Panchayat Returning Officer at such a place as would be determined by State Election Commission and each contesting candidate, his election agent and his counting, agents, shall have a right to be present at the time of counting.