Indian Kanoon - Search engine for Indian Law

Andhra Pradesh High Court - Amravati

P. Venkata Lingam vs The State Of Andhra Pradesh on 9 August, 2024

        HIGH COURT OF ANDHRA PRADESH : AT AMARAVATI

   MAIN CASE No.: W.P.No.16630 of 2024

                            PROCEEDING SHEET

SL.   DATE                             ORDER                           OFFICE
NO.                                                                     NOTE
2   09.08.2024

GRKP, J Sri Lakshmikar, learned Counsel representing Sri V. Vinod K Reddy, learned Counsel for the Writ Petitioner is present.

2. Let Counter-Affidavit be filed within three weeks. Two weeks thereafter, for filing Re- joinder, if any.

3. List this matter on 24.09.2024.

4. Interim Order granted earlier shall continue till the next listing.

                                                           ________
                                                            GRKP, J
               MNR
       2




SL.       DATE   ORDER   OFFICE
NO.                       NOTE