Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 76 in Sashastra Seema Bal Act, 2007 76. Kinds of Force Courts.– For the purposes of this Act, there shall be three kinds of Force Courts, namely :–(a)General Force Courts;(b)Petty Force Courts; and(c)Summary Force Courts,which shall be convened in the manner prescribed.
