Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 182(5)] [Section 182] [Entire Act]

Union of India - Subsection

Section 182(5)(b) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

(b)have served for 4 years in sea-going ship, the actual period being stated on his certificate of passing seamanship examination;