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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Rajasthan - Subsection

Section 7(g) in The Rajasthan Maharana Pratap University of Agriculture and Technology, Udaipur Act, 2000

(g)to collaborate with other Universities and institutions in such manner and for such purposes as the University may determine subject to the limitations set forth in section 4;