Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 13(2)] [Section 13] [Entire Act]

Union of India - Subsection

Section 13(2)(g) in The Indian Institutes of Information Technology Act, 2014

(g)four persons having special knowledge or practical experience in respect of information technology or engineering or science or allied areas to be nominated by the Council;