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Bombay High Court

M/S Blue Circle Organics Pvt. Ltd vs Smt. Surekha Surendra Bachate on 11 January, 2024

Author: Amit Borkar

Bench: Amit Borkar

2024:BHC-AS:1201
                                                             11-ia16399-2023 in wp4917-2022.doc


                    AGK
                          IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                  CIVIL APPELLATE JURISDICTION

                                INTERIM APPLICATION NO.16399 OF 2023
                                                 IN
                                    WRIT PETITION NO.4917 OF 2022


                    Blue Circle Organics Pvt. Ltd., Thane            ... Applicant
                                V/s.
                    Surekha Surendra Bachate                         ... Respondent


                    Ms. Anushree Koparkar for the applicant.
                    Mr. Mandar Surve i/by Mr. Deepak Jamsandekar for
                    the respondent/original petitioner.



                                                  CORAM : AMIT BORKAR, J.
                                                  DATED      : JANUARY 11, 2024
                    P.C.:

1. Learned advocate for the applicant seeks permission to withdraw the interim application with liberty to file interim application.

2. Permission, as prayed for, is granted.

3. The interim application stands disposed of as withdrawn with liberty as prayed.

(AMIT BORKAR, J.) 1 ::: Uploaded on - 11/01/2024 ::: Downloaded on - 12/01/2024 07:44:29 :::