Bombay High Court
M/S Blue Circle Organics Pvt. Ltd vs Smt. Surekha Surendra Bachate on 11 January, 2024
Author: Amit Borkar
Bench: Amit Borkar
2024:BHC-AS:1201
11-ia16399-2023 in wp4917-2022.doc
AGK
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
INTERIM APPLICATION NO.16399 OF 2023
IN
WRIT PETITION NO.4917 OF 2022
Blue Circle Organics Pvt. Ltd., Thane ... Applicant
V/s.
Surekha Surendra Bachate ... Respondent
Ms. Anushree Koparkar for the applicant.
Mr. Mandar Surve i/by Mr. Deepak Jamsandekar for
the respondent/original petitioner.
CORAM : AMIT BORKAR, J.
DATED : JANUARY 11, 2024
P.C.:
1. Learned advocate for the applicant seeks permission to withdraw the interim application with liberty to file interim application.
2. Permission, as prayed for, is granted.
3. The interim application stands disposed of as withdrawn with liberty as prayed.
(AMIT BORKAR, J.) 1 ::: Uploaded on - 11/01/2024 ::: Downloaded on - 12/01/2024 07:44:29 :::