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[Section 91]
[Entire Act]
State of Madhya Pradesh - Subsection
Section 91(1) in The M.P. Panchayat Nirvachan Niyam, 1995
| Serial number | House number (if any) | Name of Voter | Name of father/ Husband | Male/Female | Age |
| (1) | (2) | (3) | (4) | (5) | (6) |