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[Cites 0, Cited by 0] [Section 91] [Entire Act]

State of Madhya Pradesh - Subsection

Section 91(1) in The M.P. Panchayat Nirvachan Niyam, 1995

(1)List of Additions
Serial number House number (if any) Name of Voter Name of father/ Husband Male/Female Age
(1) (2) (3) (4) (5) (6)