Section 23 in Tamil Nadu Panchayats (Preparation and Submission of Administration Reports of Panchayat Union Councils and District Panchayats) Rules, 1999
23. Land encroachment. - (i) Road side stalls are those obstructing traffic flow? what is the receipt by way of collection of fees from such stalls?
(ii)Encroachments:(a)number of encroachments existing, licenced and depending;(b)number of encroachment found to be objectionable on inspection by Commissioner; and(c)number of encroachments reported by Village Administrative Officer and action taken to remove such encroachments.
