Madhya Pradesh High Court
Kishan Pal @ Fauzi vs The State Of Madhya Pradesh on 25 January, 2018
THE HIGH COURT OF MADHYA PRADESH
MCRC-2901-2018
(KISHAN PAL @ FAUZI Vs THE STATE OF MADHYA PRADESH)
1
Jabalpur, Dated : 25-01-2018
Shri Pawan Reley, counsel for the petitioner.
Shri Narendra Chourasia, Government Advocate for the
respondent/State.
Learned counsel for the petitioner submits that arguing counsel is out of station.
As prayed, list the matter on 02.02.2018.
(C V SIRPURKAR) JUDGE Sha