Chattisgarh High Court
Court On Its Own Motion In Re Refrence vs Rajwardhan Singh, Advocate on 14 January, 2022
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
CONTR No. 3 of 2021
Court on its own motion in re reference Versus Rajwardhan Singh,
Advocate
14.01.2022 Dr. N.K. Shukla, Senior Advocate for the appellant.
Mr. Manoj Paranjpe, Counsel for the respondent.
Contemnor Rajwardhan Singh, has appeared through virtual hearing.
List this case for physical hearing on 14.03.2022.
Sd/- Sd/-
(R.C.S. Samant) (Arvind Singh Chandel)
Judge Judge
Saurabh