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[Cites 0, Cited by 0] [Section 24(2)] [Section 24] [Entire Act]

State of Meghalaya - Subsection

Section 24(2)(iii) in The Garo Hills Cotton Jute and Ginger Trade Regulation, 1980

(iii)to prepare a consolidated report, on the weekly total volume of transaction in cotton, jute or ginger, separately for the respective scheduled Hats in Form 'C' and submit the same to the Chairman of the Managing Committee;