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Gujarat High Court

The State Of Gujarat Through The ... vs Trustee Of Bharuch ... on 29 June, 2007

Bench: J.M.Panchal, Abhilasha Kumari

FA/2987/2007                      1/1                          ORDER


               IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                 FIRST APPEAL Nos. 2987 & 2988 of 2007


=========================================================

THE STATE OF GUJARAT THROUGH THE SECRETARY & 2 -

Appellants Versus TRUSTEE OF BHARUCH PANJARAPOLESURESHBHAI I. SHAH & 5 OTHERS. - Respondents ========================================================= Appearance :

MR JASWANT K.SHAH, AGP, for Appellants MS SONALI R DESAI for Respondent-claimants ========================================================= CORAM : HONOURABLE MR.JUSTICE J.M.PANCHAL and HON'BLE SMT. JUSTICE ABHILASHA KUMARI Date : 29/06/2007 ORAL COMMON ORDER (Per : HONOURABLE MR.JUSTICE J.M.PANCHAL) Admitted.
[J.M.PANCHAL,J.] [SMT.ABHILASHA KUMARI,J.] (patel)