Gujarat High Court
The State Of Gujarat Through The ... vs Trustee Of Bharuch ... on 29 June, 2007
Bench: J.M.Panchal, Abhilasha Kumari
FA/2987/2007 1/1 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
FIRST APPEAL Nos. 2987 & 2988 of 2007
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THE STATE OF GUJARAT THROUGH THE SECRETARY & 2 -
Appellants Versus TRUSTEE OF BHARUCH PANJARAPOLESURESHBHAI I. SHAH & 5 OTHERS. - Respondents ========================================================= Appearance :
MR JASWANT K.SHAH, AGP, for Appellants MS SONALI R DESAI for Respondent-claimants ========================================================= CORAM : HONOURABLE MR.JUSTICE J.M.PANCHAL and HON'BLE SMT. JUSTICE ABHILASHA KUMARI Date : 29/06/2007 ORAL COMMON ORDER (Per : HONOURABLE MR.JUSTICE J.M.PANCHAL) Admitted.
[J.M.PANCHAL,J.] [SMT.ABHILASHA KUMARI,J.] (patel)