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Supreme Court - Daily Orders

Shubra Mitra vs Dipankar Saha on 9 July, 2014

Ì ITEM NO.16                           COURT NO.7                    SECTION IIB

                              S U P R E M E C O U R T O F       I N D I A
                                      RECORD OF PROCEEDINGS

  Petition(s) for Special Leave to Appeal (Crl.) No(s). 53-54/2013

  (Arising out of impugned final judgment and order dated 20/07/2012
  in CRA No. 263/2009,20/07/2012 in CRAN No. 364/2011 passed by the
  High Court Of Calcutta)

  SHUBRA MITRA                                                        Petitioner(s)

                                               VERSUS

  DIPANKAR SAHA & ANR.                                                Respondent(s)


  Date : 09/07/2014 These petitions were called on for hearing
  today.


  CORAM :                   HON’BLE MRS. JUSTICE RANJANA PRAKASH DESAI
                            HON’BLE MR. JUSTICE N.V. RAMANA


  For Petitioner(s)               Mr. Subhasish Bhowmick ,Adv.
                                  Ms. Niti Luthra, Adv.
                                  Mr. Syed Qamruzzaman Abidi, Adv.


  For Respondent(s)               Mr. Anip Sachthey ,Adv.
                                  Ms. Shagun Matta, Adv.

                                  Mr. Pranab Kumar Mullick ,Adv.
                                  Mrs. Soma Mallick, Adv.

                         UPON hearing the counsel the Court made the following
                                            O R D E R

The special leave petitions are dismissed.



                   (Gulshan Kumar Arora)                           (Indu Pokhriyal)
                       Court Master                                  Court Master
Signature Not Verified

Digitally signed by
Gulshan Kumar Arora
Date: 2014.07.11
10:14:36 IST
Reason: