Supreme Court - Daily Orders
Shubra Mitra vs Dipankar Saha on 9 July, 2014
Ì ITEM NO.16 COURT NO.7 SECTION IIB
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.) No(s). 53-54/2013
(Arising out of impugned final judgment and order dated 20/07/2012
in CRA No. 263/2009,20/07/2012 in CRAN No. 364/2011 passed by the
High Court Of Calcutta)
SHUBRA MITRA Petitioner(s)
VERSUS
DIPANKAR SAHA & ANR. Respondent(s)
Date : 09/07/2014 These petitions were called on for hearing
today.
CORAM : HON’BLE MRS. JUSTICE RANJANA PRAKASH DESAI
HON’BLE MR. JUSTICE N.V. RAMANA
For Petitioner(s) Mr. Subhasish Bhowmick ,Adv.
Ms. Niti Luthra, Adv.
Mr. Syed Qamruzzaman Abidi, Adv.
For Respondent(s) Mr. Anip Sachthey ,Adv.
Ms. Shagun Matta, Adv.
Mr. Pranab Kumar Mullick ,Adv.
Mrs. Soma Mallick, Adv.
UPON hearing the counsel the Court made the following
O R D E R
The special leave petitions are dismissed.
(Gulshan Kumar Arora) (Indu Pokhriyal)
Court Master Court Master
Signature Not Verified
Digitally signed by
Gulshan Kumar Arora
Date: 2014.07.11
10:14:36 IST
Reason: