Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 97] [Entire Act] State of Rajasthan - Subsection Section 97(ii) in Rajasthan Land Revenue Act 1956 (ii)small strips of lands adjoining existing buildings shall, with the previous sanction of the Sub-Divisional Officer, be given at the rates fixed under sub-section (1) and (2) of section 96; and
