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[Cites 0, Cited by 0] [Section 6(7)] [Section 6] [Entire Act]

State of Uttar Pradesh - Subsection

Section 6(7)(g) in Shri Kashi Vishwanath Special Area Development Board Varanasi Act, 2018

(g)maintenance of height and position of walls, fences, hedges or any other structure or architecture constructions;