Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 5 in The U.P. Economizer Rules, 1959 5. Receipt of applications. - An application for registration under sub-section (1) of section 7 shall be made to the Inspector of the local area in which the economizer is situated and shall be accompanied by a receipt of the fee prescribed under the Regulation.
