Section 3(3)(g) in The Spices Board Act, 1986

[Cites 0, Cited by 0] [Section 3(3)] [Section 3] [Entire Act]

(g)five members, one each to represent:-

(i)the Directorate of Cocoa, Arecanut and Spices Development, Calicut;

(ii)the Indian Institute of Packaging, Bombay

(iii)the Central Food Technological and Research Institute, Mysore

(iv)the Regional Research Laboratory, Trivandrum; and

(v)the Central Plantation Crops Research Institute, Kasargode.

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