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[Cites 0, Cited by 0] [Section 97] [Entire Act]

Union of India - Subsection

Section 97(2) in The Drugs and Cosmetics Rules, 1945

(2)The container of an embrocation, liniment, lotion, [ointment, antiseptic cream,] [Inserted by G.S.R. 850(E), dated 7.12.1994 (w.e.f. 7.12.1994).][liquid antiseptic or other liquid medicine for external application shall be labelled with the words in capital "For External use only".] [Substituted by G.S.R. 462(E), dated 22.6.1982 (w.e.f. 22.6.1982).] [Substituted by G.S.R. 462(E), dated 22.6.1982 (w.e.f. 22.6.1982).]