Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 174] [Entire Act] State of Bihar - Subsection Section 174(c) in Bihar Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2005 (c)have reinforcing metal ties, if the tenons of such ladders are not secured by wedges.
