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Union of India - Section

Section 9 in The Iron Ore Mines Labour Welfare Cess Rules, 1963

9. Power to invite persons to attend meetings.

- An Advisory Committee or its Chairman may at any time and for such meeting or meetings as it considered necessary invite any persons to attend the meeting of the Committee. A person so invited shall exercise all the powers of a member under these rules, except that he shall not be entitled to vote on any question coming before the Committee.