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Supreme Court - Daily Orders

Grah Rakshak, Home Guards Welfare ... vs State Of H.P . on 19 August, 2015

Author: Chief Justice

Bench: Chief Justice, N.V. Ramana

                                            1

                              IN THE SUPREME COURT OF INDIA
                               CIVIL APPELLATE JURISDICTION

                           REVIEW PETITION (C) NO.1559 OF 2015
                                            IN
                              CIVIL APPEAL NO.2759 OF 2015


     GRAH RAKSHAK, HOME GUARDS
     WELFARE ASSOCIATION                           ..PETITIONER(S)

                                         VERSUS

     STATE OF HIMACHAL PRADESH AND ORS.                ..RESPONDENT(S)

                                         W I T H

                           REVIEW PETITION (C) NO.1560 OF 2015
                                            IN
                              CIVIL APPEAL NO.2792 OF 2015
                   (ARISING OUT OF CIVIL APPEAL NOS.2792-2793 OF 2015)

     DELHI HOME GUARD WELFARE
     ASSOCIATION                                   ..PETITIONER(S)

                                         VERSUS

     GOVERNMENT OF NCT OF DELHI
     AND ORS.                                      ..RESPONDENT(S)


                                         W I T H

                           REVIEW PETITION (C) NO.1575 OF 2015
                                            IN
                              CIVIL APPEAL NO.2768 OF 2015

     ANANT PRASAD                                  ..PETITIONER(S)

Signature Not Verified                   VERSUS
Digitally signed by
Ramana Venkata Ganti
Date: 2015.08.20

     UNION OF INDIA AND ORS.
17:25:02 IST
Reason:                                            ..RESPONDENT(S)
                               2

                            W I T H


           REVIEW PETITION (C) NO.2265 OF 2015
                            IN
              CIVIL APPEAL NO.2766 OF 2015

KULDIP SINGH AND ORS.                  ..PETITIONER(S)

                            VERSUS

STATE OF PUNJAB & ORS.                 ..RESPONDENT(S)


                            W I T H


       REVIEW PETITION (C)           D.NO.15699 OF 2015
                           IN
              CIVIL APPEAL NO.2759 OF 2015

KARTAR SINGH AND ORS.                  ..PETITIONER(S)

                            VERSUS

STATE OF HIMACHAL PRADESH
& ORS.                                 ..RESPONDENT(S)

                            W I T H


       REVIEW PETITION (C)         D.NO.17879 OF 2015
                           IN
              CIVIL APPEAL NO.2759 OF 2015

SANJEEV KUMAR AND ORS.                 ..PETITIONER(S)

                            VERSUS

STATE OF HIMACHAL PRADESH
& ORS.                                 ..RESPONDENT(S)
                               3

                            W I T H


       REVIEW PETITION (C)         D.NO.21923 OF 2015
                            IN
               CIVIL APPEAL NO.2759 OF 2015

PRAKASH CHAND AND ORS.                ..PETITIONER(S)

                            VERSUS

STATE OF HIMACHAL PRADESH
& ORS.                                ..RESPONDENT(S)


                         O R D E R

Applications for permission to file Review Petition are allowed.

Delay condoned.

We have gone through the Review Petitions and the connected papers. We see no reason to interfere with the orders impugned. The Review Petitions are, accordingly, dismissed.

...........CJI.

(H.L. DATTU) .............J. (N.V. RAMANA) NEW DELHI, AUGUST 19, 2015.

                                   4

CHAMBER MATTER                                         SECTION XIV

                 S U P R E M E C O U R T O F     I N D I A
                         RECORD OF PROCEEDINGS

R.P.(C) No. 1559/2015 In C.A. No. 2759/2015 GRAH RAKSHAK, HOME GUARDS WELFARE ASSOCIATION Petitioner(s) VERSUS STATE OF H.P AND ORS. Respondent(s) (With appln.(s) for c/delay in filing review petition and Office Report) WITH R.P.(C) No. 1560/2015 In C.A. No. 2792-2793/2015 (With appln.(s) for c/delay in filing review petition and Office Report) R.P.(C) No. 1575/2015 In C.A. No. 2768/2015 (With Office Report) R.P.(C) No. 2265/2015 In C.A. No. 2766/2015 (With appln.(s) for c/delay in filing review petition and Office Report) R.P.(C) D 15699/2015 In C.A. No. 2759/2015 (With appln.(s) for application for permission to file review petition and Office Report) R.P.(C) D 17879/2015 In C.A. No. 2759/2015 (With appln.(s) for application for permission to file review petition and Office Report) R.P.(C) D 21923/2015 In C.A. No. 2759/2015 (With appln.(s) for application for permission to file review petition and Office Report) Date : 19/08/2015 These petitions were circulated today. CORAM :

HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE N.V. RAMANA By Circulation 5 UPON perusing papers the Court made the following O R D E R Applications for permission to file Review Petition are allowed.
Delay condoned.
The Review Petitions are dismissed, in terms of the signed order.
(G.V.Ramana) (Vinod Kulvi) AR-cum-PS Asstt.Registrar (Signed order is placed on the file)