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State of Haryana - Section

Section 9E in The Maharishi Dayanand University Act, 1975

9E. Other Officers.

- The manner of appointment and powers and duties of other officers of the University shall be prescribed by the statutes.[9F. Creation of teaching and non-teaching posts. - Notwithstanding anything contained in this Act, the University shall not create any teaching and non-teaching posts or revise the pay scales of the teaching and non- teaching employees without obtaining the prior approval of the Government.] [Inserted by Haryana Act 5 of 1992 and further substituted by Haryana Act 12 of 1994.]