Section 16(1)(a) in The Assam Handicraft Artisans Welfare Fund Scheme, 2000

[Cites 0, Cited by 0] [Section 16(1)] [Section 16] [Entire Act]

(a)to maintain separate registers

(i)of handicraft artisans and self employed persons enrolled as members of the Fund ;

(ii)of employers;

(iii)of dealers ;

(iv)of producers of handicraft products.

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