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[Cites 0, Cited by 0] [Section 97] [Entire Act]

State of Goa - Subsection

Section 97(1) in The Goa, Daman and Diu Public Health Act, 1985

(1)In making a rule under section 75, the Government may provide that a breach of such rule shall be punishable with imprisonment which may extend to three months or with fine or with both.