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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(f) in The University Grants Commission (Promotion of Academic Integrity and Prevention of Plagiarism in Higher Educational Institutions) Regulations, 2018

(f)"Departmental Academic Integrity Panel" shall mean the body constituted at the departmental level to investigate allegations of plagiarism;