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[Cites 0, Cited by 0] [Section 1109] [Entire Act]

Bengal Presidency - Subsection

Section 1109(b) in Police Regulations, Bengal , 1943

(b)Petty defalcations involving losses not exceeding Rs. 200, should not be reported to the Accountant-General or to Government, unless there are in any case important features which merit detailed investigation and consideration.