Allahabad High Court
Dayaram Sisodiaya vs Sanjay M. Tarde, Dy. Inspector General ... on 6 January, 2010
Author: Vikram Nath
Bench: Vikram Nath
Court No. - 10 Case :- CONTEMPT APPLICATION (CIVIL) No. - 761 of 2008 Petitioner :- Dayaram Sisodiaya Respondent :- Sanjay M. Tarde, Dy. Inspector General Of Police & Anr. Petitioner Counsel :- Vijay Gautam Respondent Counsel :- Sc Hon'ble Vikram Nath,J.
The learned counsel for the applicant prays for and is allowed one last opportunity to file rejoinder affidavit within two weeks. It is made clear that no further time shall be granted for the said purpose as the counter affidavit had been served upon the applicant in April 2008.
List immediately after two weeks.
Order Date :- 6.1.2010 pk