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[Cites 0, Cited by 0] [Section 27(5)] [Section 27] [Entire Act]

State of Goa - Subsection

Section 27(5)(b) in Goa Tax on Entry of Goods Rules, 2000

(b)Where the tax assessed and demanded is paid by the importer, the notified authority shall issue a tax paid certificate in Form-26 hereto, to the importer.