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[Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act]

State of Uttarakhand - Subsection

Section 9(1)(b) in Uttarakhand Panchayati Raj Act, 2016

(b)The preparation, revision and correction of the electoral rolls shall be done by such persons, and in such manner, as may be prescribed;