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[Cites 0, Cited by 0] [Section 69] [Entire Act]

State of Odisha - Subsection

Section 69(i) in The Bihar and Orissa Excise Act, 1915

(i)enter and inspect, at any time by day or night, any place in which any licensed manufacturer carries on the manufacturer of or stores any [intoxicant] [Substituted by A.L.O., 1937, for 'excisable article.']; and