Section 8A in Rajasthan Cinemas (Regulation) Act, 1952
8A. [ Power to arrest without-warrant - Any police officer may arrest without warrant any person who is reasonably suspected of having committed an offence punish-able under sub-section (2) of section 8 of the Act.] [Inserted by section 3 of the Rajasthan Act No. 3 of 1983, Published in Rajasthan Gazetted Part 4-A, Extraordinary. dated 14.3.1983.]
