Bombay High Court
Madhukar Shankarrao Alias Bhivaji ... vs The State Of Maharashtra And Ors on 18 November, 2022
Author: Sharmila U. Deshmukh
Bench: Nitin Jamdar, Sharmila U. Deshmukh
1 25wp177-21
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO. 177 OF 2021
Jalinder Jagannath Machale and Others ... Petitioners
Versus
Competent Authority Deputy Collector
and others. ... Respondents
WITH
WRIT PETITION NO.1530 OF 2022
WITH
WRIT PETITION NO.10069 OF 2022
WITH
WRIT PETITION NO.1780 OF 2021
WITH
WRIT PETITION NO.10981 OF 2022
WITH
WRIT PETITION NO.5895 OF 2021
WITH
WRIT PETITION (ST.) NO.96676 OF 2020
WITH
WRIT PETITION NO.4628 OF 2021
WITH
WRIT PETITION NO.10984 OF 2022
WITH
WRIT PETITION NO. 10982 OF 2022
WITH
WRIT PETITION NO.10983 OF 2022
WITH
WRIT PETITION NO.8902 OF 2021
WITH
WRIT PETITION NO.7581 OF 2022
WITH
WRIT PETITION NO.5915 OF 2021
Digitally
signed by
SANJAY
SANJAY ASARAM
ASARAM MANDAWGAD
MANDAWGAD Date:
2022.11.22
12:00:44
+0530 sanjay_mandawgad
2 25wp177-21
Mr. Surel Shah i/by Mr. Nilesh Wable for the Petitioner in
WP/177/2021.
Mr. RA. Deshmukh for the Petitioner in WP 9780/2021.
Mr. TD. Deshmukh a/w. Mr. H.D. Chavan for the Petitioners in WP
5895/2021.
Mr. Nilesh M. Wable for the Petitioners in WP Nos.10069/2022,
4628/2021, 7581/2022, 5915/2021 and 1530/2022.
Mr. U.B. Nighot for the Petitioners in WP 10981/2022.
Mr. D.D. Shinde for the Petitioners in WP Nos.10983/2022 and
10984/2022.
Mr. S.R. Nargolkar with Arjun Kadam with Sudyumna Nargolkar for
petitioners in WPST/96676/2020.
Mr. Vijay Patil, for respondent nos. 3 to 5 in WP/9780/21 and for
the National Highway Division in all matters.
Mr. Ashutosh Mishtra, UOI in WP/10069/2022, 758/2022 and
5915/2021.
Mr .R.V. Goilkar with Mr. M.M. Churawala i/by A.A. Ansari for
Respondent Nos. 1 and 2 in WPST/96676/2020.
Mr. B.V. Samant, a/w Mr. R.M. Shinde, AGPs for the Respondent-
State.
Mr. Anil C. Singh, Addl. Solicitor General a/w Mr. Aditya Thakkar
and Mr. Niranjan Shimpi for Union of India in WP Nos.177/21,
8902/21, 4628/21, 10981/22, 10982/22, 10983/22 & 10984/22.
CORAM : NITIN JAMDAR AND
SHARMILA U. DESHMUKH, JJ.
DATE : 18 November 2022 P.C. :
At the request of learned AGP further time of two weeks is granted to file affidavit reply. He states that Principal Secretary has called for information and would be filing an affidavit. At the request of learned AGP, stand over to 2 December 2022.
sanjay_mandawgad 3 25wp177-21
2. Ad-interim order, which is operating in some of the petitions, to continue till the next date.
( SHARMILA U. DESHMUKH, J. ) ( NITIN JAMDAR, J. ) sanjay_mandawgad