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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Punjab - Subsection

Section 26(4) in Maharaja Bhupinder Singh Punjab Sports University Act, 2019

(4)Notwithstanding anything contained in the foregoing sub-sections, the Government may make new or additional Statutes or amend or repeal the Statutes referred to in sub-section (1), in consultation with the Executive Council.