Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 109 in Rajasthan Land Revenue Act 1956 109. Mode of conducting operations. - The operations referred to in section 106 and 107 sh ill be incharge of the Director of Land Records and shall be conducted in the manner prescribed by the State Government.B. Boundary Marks
