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[Cites 0, Cited by 0] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(2) in The Registration Of Births And Deaths Act, 1969

(2)The District Registrar shall superintend, subject to the direction of the Chief Registrar, the Registration of births and deaths in the district and shall responsible for carrying into execution in the district the provisions of this Act and the orders of the Chief Registrar issued from time to time for the purposes of this Act.