Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Maharashtra - Subsection

Section 2(8) in The Maharashtra Infrastructure Development Enabling Authority Act, 2018

(8)"innovative financing" means the financing at the rate below Repo Rate declared by the Reserved Bank of India, from time to time;