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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Rajasthan - Subsection

Section 14(c) in The Rajasthan Khadi and Village Industries Board Provident Fund Rules, 1959

(c)When a subscriber account is to be closed on account of retirement or death or transfer or removal or resignation for Immediate payment to the subscriber or his heirs or to another local body, under the provision of rule No. 18.