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[Cites 0, Cited by 0] [Section 72] [Entire Act]

State of Telangana - Subsection

Section 72(1) in Telangana Forest Act, 1967

(1)The Andhra Pradesh (Andhra Area) Forest Act, 1882, and the Andhra Pradesh (Telangana Area) Forest Act, 1355 F., are hereby repealed.