Section 14 in The Warehousing Development and Regulatory Authority (Warehouse Accreditation) Regulations, 2011.
14. Duties of Accreditation Agency.
- Each accreditation agency shall ensure that-(i)the examiners are competent to undertake inspection or accreditation of warehouses;(ii)the examiners have conducted the inspection in a fair and transparent manner;(iii)records of inspection undertaken for warehouses are properly maintained;(iv)there is no conflict of interest whats ever in the grant of certificate of accreditation or any inspection conducted under these regulations;(v)no examiner shall conduct the inspection of the same warehouse consecutively; and.(vi)comply with the reporting requirements to the Authority under the Act, rules and regulations made thereunder,
